Gujarat High Court
Upendra P Bhatt & 2 vs District Development Officer & 3 on 10 March, 2014
Author: K.M.Thaker
Bench: K.M.Thaker
C/SCA/10455/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10455 of 2013
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UPENDRA P BHATT & 2....Petitioner(s)
Versus
DISTRICT DEVELOPMENT OFFICER & 3....Respondent(s)
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Appearance:
MR ISHAN MIHIR PATEL, ADVOCATE for the Petitioner(s) No. 1 - 3
MR HS MUNSHAW, ADVOCATE for the Respondent(s) No. 1
MR RH RUPARELIYA, ADVOCATE for the Respondent(s) No. 2
NOTICE SERVED for the Respondent(s) No. 3 - 4
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 10/03/2014
ORAL ORDER
NOT BEFORE THIS COURT.
(K.M.THAKER, J.) Girish Page 1 of 1