Supreme Court - Daily Orders
Dr. Rohit Kumar vs Secretary Office Of Lt. Governor Of ... on 16 April, 2021
Bench: Indira Banerjee, Krishna Murari
ITEM NO.30 Court 11 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3824/2021
(Arising out of impugned final judgment and order dated 12-02-2021
in LPA No. 52/2021 passed by the High Court Of Delhi At New Delhi)
DR. ROHIT KUMAR Petitioner(s)
VERSUS
SECRETARY OFFICE OF LT. GOVERNOR OF DELHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.31207/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.31217/2021-APPLICATION FOR
EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT )
Date : 16-04-2021 This petition was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mrs. Geeta Luthra, Sr. Adv.
Mr. Nitin Saluja, AOR
Ms. Shivani Luthra Lohiya, Adv.
Ms. Sasha Maria Paul, Adv.
Ms. Swati Singh, AOR
For Respondent(s) Ms. Aishwarya Bhati, ASG
Ms. Seema Bengani, Adv.
Mr. Anmol Chandan, Adv.
Mr. Shiv Mangal, Adv.
Mr. B. V. Balaram Das, AOR
Ms. Seema Bengani, Adv.
Mr. Anmol Chandan, Adv.
Mr. Shiv Mangal sharma, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Sudarshan Rajan, AOR
Mr. Mahesh Kumar, Adv.
Mr. Hitain Bajan, Adv.
Mr. Ramesh Rawat, Adv.
Mr. Rohit Bhardwaj, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by GULSHAN KUMAR ARORA Date: 2021.04.17 11:47:29 IST Reason: List the matter after the ensuing summer vacation.
(GULSHAN KUMAR ARORA) (MATHEW ABRAHAM)
AR-CUM-PS COURT MASTER