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Supreme Court - Daily Orders

Dr. Rohit Kumar vs Secretary Office Of Lt. Governor Of ... on 16 April, 2021

Bench: Indira Banerjee, Krishna Murari

      ITEM NO.30                   Court 11 (Video Conferencing)              SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s). 3824/2021
      (Arising out of impugned final judgment and order dated 12-02-2021
      in LPA No. 52/2021 passed by the High Court Of Delhi At New Delhi)

      DR. ROHIT KUMAR                                                      Petitioner(s)

                                                     VERSUS

      SECRETARY OFFICE OF LT. GOVERNOR OF DELHI & ORS.                     Respondent(s)

      (FOR ADMISSION and I.R. and IA No.31207/2021-EXEMPTION FROM FILING
      C/C OF THE IMPUGNED JUDGMENT and IA No.31217/2021-APPLICATION FOR
      EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT )

      Date : 16-04-2021 This petition was called on for hearing today.

      CORAM :                HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE KRISHNA MURARI

      For Petitioner(s)                Mrs. Geeta Luthra, Sr. Adv.
                                       Mr. Nitin Saluja, AOR
                                       Ms. Shivani Luthra Lohiya, Adv.
                                       Ms. Sasha Maria Paul, Adv.
                                       Ms. Swati Singh, AOR

      For Respondent(s)                Ms.   Aishwarya Bhati, ASG
                                       Ms.   Seema Bengani, Adv.
                                       Mr.   Anmol Chandan, Adv.
                                       Mr.   Shiv Mangal, Adv.
                                       Mr.   B. V. Balaram Das, AOR

                                       Ms.   Seema Bengani, Adv.
                                       Mr.   Anmol Chandan, Adv.
                                       Mr.   Shiv Mangal sharma, Adv.
                                       Mr.   B. V. Balaram Das, AOR

                                       Mr.   Sudarshan Rajan, AOR
                                       Mr.   Mahesh Kumar, Adv.
                                       Mr.   Hitain Bajan, Adv.
                                       Mr.   Ramesh Rawat, Adv.
                                       Mr.   Rohit Bhardwaj, Adv.

                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by GULSHAN KUMAR ARORA Date: 2021.04.17 11:47:29 IST Reason: List the matter after the ensuing summer vacation.



      (GULSHAN KUMAR ARORA)                                             (MATHEW ABRAHAM)
           AR-CUM-PS                                                      COURT MASTER