.-(1) The notice of hours of work referred to in sub-section (1) of section 36 shall be maintained in Form A.(2)In addition to the particulars specified in sub-sections (1) and (3) of section 36, the notice shall also show the particulars of the system in which periodical changes of shifts are made for all or each set of persons employed in the mine.(3)A copy of the notice shall be affixed on the first page in the registers maintained in Forms B, C, D and E.
