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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2) in Tamil Nadu Urban Land Tax Act, 1966

(2)The [Commissioner of Land Reforms] [The words 'Board of Revenue' was substituted by 'Commissioner of Land Reforms' by Act No. 54 of 1986.] may stay the execution of any such decision or order pending the exercise of its powers under sub-section (1) in respect thereof.