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Supreme Court - Daily Orders

Ptc India Ltd vs Gujarat Electricity Regulatory ... on 21 September, 2015

  ITEM NO.19                                REGISTRAR COURT. 2                        SECTION XVII

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. M K HANJURA

  Civil Appeal                    No(s).     9045-9046/2014

  PTC INDIA LTD                                                                     Appellant(s)

                                                            VERSUS

  GUJARAT ELECTRICITY REGULATORY COMMISSION AND ANR                                 Respondent(s)

  (with appln. (s) for ex-parte stay and office report)


  Date : 21/09/2015 These appeals were called on for hearing today.


  For Appellant(s)                          Ms.Prerna Singh,Adv.
                                            Mr. Guntur Prabhakar,Adv.


  For Respondent(s)                         Ms.Vinakshi Kadan,Adv.
                                            Ms. Hemantika Wahi,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The respondent No.2 shall be at liberty to file the counter affidavit within a period of four weeks, whereafter no further extension shall be given.

The office report is that the certificate of service of notice issued to the respondent No.1 has not been received as yet. A reminder shall be issued.

List the matter again on 18.11.2015.

Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.22 11:15:30 TLT Reason:

(M K HANJURA) Registrar SB