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State of Odisha - Section

Section 10 in The Orissa Cultural Grants Rules, 1995

10. Scrutiny in District Council.

- The District Council shall scrutinise the applications and furnish, by the end of November, a consolidated report of recommendation to (a) the Director, and (b) the Joint/Deputy Secretary to Government, (Department of Culture), shortlisting only the deserving and active voluntary cultural organisations in order of priority.