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State of Punjab - Section

Section 9 in The Punjab Cattle Fairs (Regulation) Rules, 1968

9. Engagement of fair supervisors. [Section 4(2)].

- For the purposes of assisting him in making arrangements connected with the holding of a cattle fair and its proper control, management and regulation the fair officer may, with the approval of the Deputy Commissioner, engage fair supervisors not exceeding five in number for the duration of a cattle fair.