Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(48)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(48)(iii) in The Income Tax Act, 1961

(iii)the foreign company is not engaged in any activity, other than receipt of such income, in India;