Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 99 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

99.

Private candidates, who offer such subjects for their examination as involve practical word, shall be allowed to appear at the examination. They shall be excepted to have completed the prescribed practical in a recognised institution and required to appear in a practical examination conducted by the Board.