Section 4(19) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970
(19)A proper Register of patients shall be maintained regularly in the Proforma as at Appendix 'B'. A printed Register can be had from Government Press. Jaipur on payment. The Incharge shall furnish prescribed returns from time to time as per instruction from the Director.
