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[Cites 0, Cited by 0] [Section 782(3)] [Section 782] [Entire Act]

State of Uttar Pradesh - Subsection

Section 782(3)(c) in Rules under the United Provinces Excise Act, 1910

(c)More than 3 grams per 100 c.c. of easters estimated as methyl acetate by hydrolysis. Wood naphtha, which when fractionally distilled in the following manner, gives the indications stated below, will, as a rule be found to contain a sufficient proportion of methyl alcohol, and to be free from an excess of "acetone" on methyl acetate.