Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] NCT Delhi - Subsection Section 62(2) in The Delhi Land Reforms Rules, 1954 (2)From the commencement of the Act, the system of assessing land revenue on the valuation of crops in the Kham areas shall cease.
