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Rajasthan High Court - Jaipur

Ramprasad S/O Mahtab B/C Banjara vs State Of Rajasthan Through Pp on 3 December, 2018

Author: Sabina

Bench: Sabina

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous Bail No. 15331/2018

                                   Ramprasad S/o Mahtab
                                                                                         ----Petitioner
                                                                 Versus
                                   State Of Rajasthan Through PP
                                                                                       ----Respondent

For Petitioner(s) : Mr. Nikhlesh Katara Adv. For Respondent(s) : Mr. R.R. Gurjar, P.P. For Complainant : Mr. Aniket Sharma Adv.

HON'BLE MRS. JUSTICE SABINA Order 03/12/2018 List again on 05.12.2018. Case diary be summoned.

(SABINA)J. S.Kumawat-87 Powered by TCPDF (www.tcpdf.org)