Rajasthan High Court - Jaipur
Ramprasad S/O Mahtab B/C Banjara vs State Of Rajasthan Through Pp on 3 December, 2018
Author: Sabina
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail No. 15331/2018
Ramprasad S/o Mahtab
----Petitioner
Versus
State Of Rajasthan Through PP
----Respondent
For Petitioner(s) : Mr. Nikhlesh Katara Adv. For Respondent(s) : Mr. R.R. Gurjar, P.P. For Complainant : Mr. Aniket Sharma Adv.
HON'BLE MRS. JUSTICE SABINA Order 03/12/2018 List again on 05.12.2018. Case diary be summoned.
(SABINA)J. S.Kumawat-87 Powered by TCPDF (www.tcpdf.org)