Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 149] [Entire Act] State of Gujarat - Subsection Section 149(1) in The Gujarat Co-Operative Societies Act, 1961 (1)No Court inferior to that of a Presidency Magistrate or a Magistrate of the First class shall try any offence under this Act.
