Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)to make a house-drain emptying into a drain of the Authority;