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[Cites 0, Cited by 19] [Entire Act]

State of Karnataka - Section

Section 4 in The Karnataka Cinemas (Regulation) Act, 1964

4. Cinematograph exhibitions to be licensed.-

Save as otherwise provided in this Act, no person shall give an exhibition by means of a cinematograph elsewhere than in a place licensed under this Act, or otherwise than in compliance with any conditions and restrictions imposed by such licence.