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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(3) in Punjab Self-Supporting Co-operative Societies Act, 2006

(3)The register maintained under sub-section (1), shall be a prima Jack evidence of the date on which any person was admitted to the self-supporting co-operative society as a member and of the date on which he ceased to be a member of such society.