Supreme Court - Daily Orders
The Commissioner Of .Income Tax V.,Pune vs Kinetic Motors Co. Ltd on 9 February, 2016
ITEM NO.24 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 9870/2014
C.I.T.,PUNE Petitioner(s)
VERSUS
KINETIC MOTORS CO. LTD Respondent(s)
(with office report)
Date : 09/02/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Harish Khinchi,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that service of notice is complete on the sole respondent but no one has entered appearance on his behalf. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.02.09 16:31:03 SCT Reason: