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[Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(8)(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)If the policy lapses or becomes assigned, otherwise than to the University under Statute 34(4) charged or encumbered, the provisions of clause (3) of Statute 34(4) applicable to a failure to assign and deliver a policy shall apply.