Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Arunachal Pradesh - Subsection Section 8(2) in Arunachal Pradesh Water Supply Act, 2015 (2)The pipes, which cross the roads/streets, shall be said at least 1 (one) feet (30cm) below the road so as to avoid leakages due to impact of wheels.
