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[Cites 0, Cited by 0] [Section 610] [Entire Act]

State of West Bengal - Subsection

Section 610(3) in The Calcutta Municipal Corporation Act, 1980

(3)[ Whoever commits any offence by contravening the provisions of sub-section (2) shall be punished with fine in accordance with the provisions of this section.] [sub-section (2) and (3) inserted by W.B. Act 9 of 1992.]