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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8) in Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules

(8)Loans to be recovered (with information as to date of sanction and terms of repayment of each item).
(b)Statement of liabilities as on 1st March-