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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(a) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

(a)The mining of sand shall be at a distance equal to twice the height of the bund from the toe of the bund and the depth of mining shall not touch perus starte.