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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(1)(ii) in The West Bengal Motor Vehicles Rules, 1989

(ii)carries any animal, bird, flesh or fish other than food in its original packings, any instrument, implement, substance or any other article which is offensive and is likely to cause annoyance or inconvenience to any other passenger, or