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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(2)(i) in The Central Motor Vehicles Rules, 1989

(i)[IS: 15804-2008] [Substituted by GSR 291 (E), dated 24.4.2014], in the case of M-1 category of vehicles