Delhi High Court - Orders
Mount Abu Public School And Anr vs Sh. Mange Ram on 4 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9109/2018
MOUNT ABU PUBLIC SCHOOL AND ANR. .....Petitioners
Through: Mr. Pramod Gupta, Ms. Deepakshi
Bhall & Ms. Himanshi Bhalla,
Advocates.
versus
SH. MANGE RAM .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.08.2025 The matter could not be taken up for hearing due to paucity of time.
List on 25.11.2025.
(BY ORDER) COURT MASTER AUGUST 4, 2025 'pv' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/08/2025 at 22:00:45