Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 329] [Entire Act]

State of Assam - Subsection

Section 329(ii) in Assam Excise Rules, 1945

(ii)Such accounts shall be written up as soon as the transactions for each day have been closed.