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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2)(b) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(b)the date, time and place for the scrutiny of nomination papers, such date being not later than the fourth day from the last date for the receipt of nomination papers as the first day for the purpose;