Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(c) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

(c)prohibiting the retirement adviser from operating as a Retirement adviser for such period as may be specified.