Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(af) in Tamil Nadu Music and Fine Arts University Act, 2013

(af)to supervise and control the residence and discipline of the students of the University departments and make arrangements for securing their health and well-being;