Madhya Pradesh High Court
K.R. Shinde vs The State Of Madhya Pradesh on 30 August, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 18794 of 2022
(K.R. SHINDE Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 30-08-2022
Shri Samarth Gupta, learned counsel for the petitioner.
Issue notice to the respondents on payment of process fee within seven
days by ordinary as well as RAD mode.
(VISHAL DHAGAT) JUDGE shabana SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.08.30 17:22:34 +05'30'