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Union of India - Section

Section 17 in The National Green Tribunal (Manner of Appointment of Judicial and Expert Members, Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members and Procedure for Inquiry) Rules, 2010

17. Powers to relax rules.

- The Central Government shall have power to relax the provisions of this chapter in respect of any class or categories of persons.