Madhya Pradesh High Court
Karan Singh vs M/S Transcon Fret Carrier System Pvt. ... on 18 February, 2016
MA-337-2016 (KARAN SINGH Vs M/S TRANSCON FRET CARRIER SYSTEM PVT. LTD.) 1 8-02-20 1 6 Appellant through his counsel Issue notice to the respondent/s on payment of PF within seven
days.
Record be requisitioned. List on 30/06/2016. (S.C.SHARMA) JUDGE