Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 20 in Tamil Nadu Fire Service Act, 1985 20. Employment on other duties. - It shall be lawful for the Government or any officer of Fire Service authorised by them in this behalf, to employ any Member of Fire Service on any rescue, salvage or other work for which he is suitable by reason of his training and experience.
