Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Rajasthan - Subsection Section 82(vii) in The Rajasthan Financial Corporation General Regulations, 2002 (vii)Dividend remaining unpaid or unclaimed for a period of three years from the date of declaration shall be transferred to a separate Reserve Fund.
