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[Cites 0, Cited by 0] [Section 101(22)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(22)(a) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(a)Maintenance & Management: Such High Rise Hospital Building shall be under the overall control and management of a single management body who shall be responsible for the fire and life safety. Maintenance shall comply with applicable standards and NFPA.