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[Cites 0, Cited by 0] [Section 189] [Entire Act]

Bengal Presidency - Subsection

Section 189(w) in Police Regulations, Bengal , 1943

(w)Circle Inspectors have been appointed (by Government of Bengal Order No. 3135P1, dated the 22nd July, 1937) to be superior officers for the purposes of sections 158 and 173(2) of the Code of Criminal Procedure and shall exercise the powers under those sections in the manner laid down in these regulations.