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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(4) in The Calcutta Metro Railway General Rules, 2000

(4)A lorry or a material/push/Motor trolley shall be run-
(a)during non-traffic hours under conditions of clear visibility and under power block or
(b)during traffic hours when track possession has also been taken of that section by the engineering official-in-charge and traction Power Controller has confirmed that the traction current on the section has been switched off.