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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in Ministry of Electronics and Information Technology, Stenographer, Limited Departmental Competitive Examination Rules, 2018

(b)"available vacancy" means a vacancy in the post of Stenographer's grade in the Ministry of Electronics and Information Technology which is required to be filled up on the basis of the results of the examination;