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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(7)(a) in THE ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019

(a)supplies from the first day of April of a financial year up to the date when such person becomes liable for registration under this Act; and