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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Meghalaya - Subsection

Section 44(f) in The Meghalaya Police Act, 2010

(f)identify performance indicators to evaluate the functioning of the Police Service. These indicators shall, inter alia, include: operational efficiency, public satisfaction, victim satisfaction vis-à-vis police investigation and response, accountability, impartiality, honest policing, courteous behaviour, optimum utilisation of resources, and observance of human rights standards;