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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(3)(b) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(b)has effect of market power of monopoly situation being abused for affecting interest of allottees adversely, then the Authority, may aro mow, make reference in respect of such issue to the Competition Commission of India.