Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jharkhand - Subsection Section 12(2) in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951 (2)Every candidate may be present in person or may send a representative duly authorised by him in writing to watch the process of counting.
