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Gujarat High Court

Modern Petrofils Dty Division vs Micro Small Enterprises Facilitation ... on 15 October, 2018

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

          C/SCA/15559/2018                               ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 15559 of 2018

================================================================
                 MODERN PETROFILS DTY DIVISION
                            Versus
          MICRO SMALL ENTERPRISES FACILITATION COUNCIL
================================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the PETITIONER(s) No. 1,2
for the RESPONDENT(s) No. 1,2
================================================================

 CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                              Date : 15/10/2018

                               ORAL ORDER

Put up in next week.

(BELA M. TRIVEDI, J) SINDHU NAIR Page 1 of 1