Jammu & Kashmir High Court - Srinagar Bench
State Of J&K Through Commr./Secy. To ... vs M/S Wpil Limited Through ... on 27 May, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 11
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
AA No. 4/2015
State of J&K through Commr./Secy. To Govt. ....Appellant(s)
Through: Mr. M. A. Chashoo, AAG
Vs.
M/s WPIL limited through AssistnatManagar ...Respondent(s)
Through: Mr. Mohsin Qadri, Sr. Adv. with Ms. Mehreen, Adv.
CORAM:
HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
27.05.2022 At the request of learned counsel for the parties, list this matter on 15.07.2022.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 27.05.2022 Manzoor MANZOOR UL HASSAN DAR 2022.05.30 12:19 I attest to the accuracy and integrity of this document