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Jammu & Kashmir High Court - Srinagar Bench

State Of J&K Through Commr./Secy. To ... vs M/S Wpil Limited Through ... on 27 May, 2022

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                    S. No. 11
                                                                    Regular Cause List
               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                          AA No. 4/2015

         State of J&K through Commr./Secy. To Govt.                    ....Appellant(s)

         Through: Mr. M. A. Chashoo, AAG
                                                Vs.

         M/s WPIL limited through AssistnatManagar                    ...Respondent(s)

         Through: Mr. Mohsin Qadri, Sr. Adv. with Ms. Mehreen, Adv.
         CORAM:
          HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                            ORDER

27.05.2022 At the request of learned counsel for the parties, list this matter on 15.07.2022.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 27.05.2022 Manzoor MANZOOR UL HASSAN DAR 2022.05.30 12:19 I attest to the accuracy and integrity of this document