Madhya Pradesh High Court
Raju Sahu vs The State Of Madhya Pradesh on 16 March, 2020
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 MCRC-10060-2020 The High Court Of Madhya Pradesh MCRC-10060-2020 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 16-03-2020 At the request of learned counsel for the applicant, list the matter on 17.3.2020.
(MOHD. FAHIM ANWAR) JUDGE irfan Digitally signed by MOHD IRFAN SIDDIQUI Date: 17/03/2020 10:48:00