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[Cites 0, Cited by 8] [Entire Act]

State of Punjab - Section

Section 78 in The Punjab Municipal Corporation Act, 1976

78. Operation of accounts with Banks.

- Save as otherwise provided in this Act, no payment shall be made by any Bank referred to in section 77 out of the Corporation Fund except on a cheque signed by both -
(a)the officer-in-charge of accounts; and
(b)the Commissioner or an officer subordinate to him authorised by him in this behalf.