Section 554(1)(e) in The Orissa Municipal Corporation Act, 2003

[Cites 0, Cited by 0] [Section 554(1)] [Section 554] [Entire Act]

State of Odisha - Subsection

Section 554(1)(e) in The Orissa Municipal Corporation Act, 2003

(e)carry on or allow to be carried on in or upon any premises, -

(i)any of the trades or operations connected with trades as may be specified in the rules framed under this Act;

(ii)any trade or operations which in the opinion of the Commissioner is dangerous to life, health or property or is likely to create a nuisance either from its nature or by reason of the manner in which, or the conditions under which, the same is or is proposed to be carried on; and

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State of Odisha - Subsection

Section 554(1)(e) in The Orissa Municipal Corporation Act, 2003