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State of West Bengal - Section

Section 10 in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

10. Delegation of power. -

The State Government may, by notification, direct that all or any of the powers (except the power to make rules) exercisable by it under this Act may also be exercised by such person, and on such terms and conditions, as may be specified in the notification.