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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(h)"hotel." means any premises or part of premises where lodging with or without board or other services are by way of business or trade is provided for a monetary consideration;